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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Mizoram - Subsection

Section 9(6) in Lai Autonomous District (Village Councils) Act, 2007

(6)The President may, at any time by writing under his/ her hand, submit his/her resignation to the Vice President of the Village Council who shall without delay forward to the Executive Committee and until the Executive Committee accept the resignation, he/she shall continue to discharge the duties of the President.