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State of Tamilnadu - Section

Section 67 in Tamil Nadu State Housing Board Act, 1961

67. Supervision and centage charges.

- The Board may include in the cost of any housing or improvement scheme framed by it or any other work undertaken by it, supervision and centage charges at such rates as may be fixed by it:Provided that the rate so fixed shall not be more than twelve and a half per cent of the cost of the scheme or work.