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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(6) in The U.P. Secondary Education Services Selection Board Rules, 1998

(6)The Management shall, under the resolution, issue an order of appointment to the candidate by registered post, within fifteen days from the date of receipt of his name from the Joint Director, requiring him to join the duty within ten days of the order or within such extended time, as may be allowed to him by the Management and also intimate him that on his failure to join within the specified time, his appointment will be liable to be cancelled and send a copy thereof to the Inspector and the Joint Director.