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State of Rajasthan - Section

Section 22 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

22. Improved seed to be used.

- The grantee shall be and remain bound to use only improved seeds and to purchase them either from only Agriculture Department and its agencies or from such firm or firms as may be recommended or approved by it and shall follow its instruction in selection of the seeds, their culture and manuring.