Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 99 in THE FINANCE ACT, 2021 99. Amendment of section 153. In section 153 of the Customs Act, in sub-section (1), after clause (c), the following clause shall be inserted, namely:––“(ca) by making it available on the common portal;”.
