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Union of India - Section

Section 40 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

40. Salutes not authorised.

- No other salutes than those authorised shall be fired, except on the occasion of a great victory to Indian Arms or other important National events, when the Chief of the Naval Staff may direct such salutes to be fired. If out of India, the firing of such salutes may be directed by the Senior Indian Naval Officer present in consultation with the local representative of India, if any.Section V - Salutes which shall be returned or not returned