Supreme Court - Daily Orders
Adani M2K Projects Llp vs Sunil Kumar on 8 April, 2024
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.11 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(S). 8525/2024
(Arising out of impugned final judgment and order dated 29-05-2023
in CC No. 625/2018 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
ADANI M2K PROJECTS LLP & ANR. APPELLANT(S)
VERSUS
SUNIL KUMAR RESPONDENT(S)
( IA No.72474/2024-CONDONATION OF DELAY IN FILING and IA
No.72476/2024-STAY APPLICATION )
Date : 08-04-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s)
Mr. Archit Upadhayay, AOR
Ms. Sanjana Manchanda, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Issue notice on the appeal as well as the application seeking condonation of delay.
(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by KAVITA PAHUJA Date: 2024.04.10 10:01:36 IST Reason: