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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)A candidate for SSC/HSSC examination securing not less than minimum passing percentage of the maximum marks assigned to a subject shall be allowed to claim exemption from re-appearing in that subject, for subsequent examination of the Board, if he/she claims such exemption (duly verified and endorsed by the Head of the school through which he/she appears) in his/her application for admission to the examination.