Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 163 in Goa Prisons Rules, 2006 163. Convicts for rigorous imprisonment. - High security convicts undergoing rigorous imprisonment shall do all sort of work assigned to them inside the security enclosure.
