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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)[ While submitting an application for a license under Section 10 of the Act, the applicant shall specify the period for which he wants to obtain a license.] [See Legislative Supplement Part 3 dated 24th February, 1989 page 307]