Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(iii) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956 (iii)Copies of the notification published in the District Gazette under sub-rule (i) shall be kept in the office of the Rent Court and the Rent Tribunal concerned.
