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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Karnataka - Subsection

Section 81(1)(d) in Karnataka Land Reforms Act, 1961

(d)the sale of any land in favour of a sugar factory for purposes of research of seed farm or sale in favour of the Coffee Board constituted under the Coffee Act, 1942 (Central Act 7 of 1942).