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[Cites 0, Cited by 0] [Section 322(1)] [Section 322] [Entire Act]

State of Chattisgarh - Subsection

Section 322(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)deposit upon any street or upon any open channel, drain or well in any street or upon any public place, any stall, chair, bench box, ladder, bale or other thing whatsoever, so as to form an obstruction thereto or encroachment thereon.