Section 369(1)(l) in Jharkhand Municipal Act, 2011

[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

State of Jharkhand - Subsection

Section 369(1)(l) in Jharkhand Municipal Act, 2011

(l)build, dig, or cause to be built or dug, any grave or vault, or, in any way, dispose of, or suffer or permit to be disposed of, any corpse at any place, which is not permitted under this chapter, without the permission of the Municipal Commissioner or the Executive Officer, and

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State of Jharkhand - Subsection

Section 369(1)(l) in Jharkhand Municipal Act, 2011