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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

UT Ladakh - Subsection

Section 29(1)(b) in Ladakh Autonomous Hill Development Councils Act, 1997

(b)[three] [Substituted 'four' by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.] members to be nominated by the Chief Executive Councillor from amongst the members of the Council: