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Patna High Court - Orders

Upendra Choudhary vs Sunil Kumar Choudhary on 2 August, 2019

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

         IN THE HIGH COURT OF JUDICATURE AT PATNA
            CIVIL MISCELLANEOUS JURISDICTION No.503 of 2019
     ======================================================
     Upendra Choudhary S/o Late Phulan Chaoudhary Vill.- Bhagatpur, P.s.-
     Ballia, Sub-division- Ballia, P.s.- Ballia, Distt.- Begusarai-851211

                                                ... ... Defendant No.3 -- Petitioner
                                        Versus
1.   Sunil Kumar Choudhary, S/o Late Ram Lakhan Choudhary, resident of Vill.-
     Bhagatpur, P.S.- Ballia, Sub division- Ballia, P.S.- Ballia, Distt.- Begusarai,
     Pin-851211.
2.   Sanjiv Kumar Chaoudhary, S/o Late Ram Lakhan Choudhary, resident of
     Vill.- Bhagatpur, P.S.- Ballia, Sub division-Ballia, P.S.- Ballia, Distt.-
     Begusarai, Pin-851211.
3.   Sudhir Kumar Choudhary, S/o Late Ram Lakhan Choudhary, resident of
     Vill.- Bhagatpur, P.S.- Ballia, Sub division- Ballia, P.S.- Ballia, Distt.-
     Begusarai, Pin-851211
4.   Ramshobha Devi, W/o Balkishore Singh, resident of Vill.- Bachhauta, P.S.-
     Khagaria, Distt.- Khagaria, Pin-851204.
5.   Sunaina Devi, W/o Ram Subhag Singh, resident of vill.- Gorgama, P.S.-
     Nayagaon, Distt.- Begusarai, Pin-851215
6.   Chandra Bhama Devi, W/o Ajay Prasad Singh, resident of Vill.- Nayanagar,
     P.S.- Hasanpur, Distt.- Samastipur, Pin-848205
7.   Kiran Devi, W/o Late Basudeo Mishra, resident of Vill.- Jaychapra, P.S.-
     Lalganj, Distt.- Ballia (U.P.), Pin-277216.

                                          .... ... Plaintiffs --- Respondent 1st set
8.   Yogendra Choudhary S/o Late Fuchan Choudhary Vill.- Bhagwatpur, P.S.-
     Ballia, Sub Division- Ballia, P.S.- Ballia, Distt.- Begusarai, Pin-851211
9.   Raj Narayan Choudhary S/o Late Yogendra Choudhary Vill.- Bhagwatpur,
     P.s.- Ballia, Sub Division- Ballia, P.S.- Ballia, Distt.- Begusarai, Pin-851211
10. Zulum Choudhary S/o Late Yogendra Choudhary Vill.- Bhagwatpur, P.s.-
    Ballia, Sub Division- Ballia, P.S.- Ballia, Distt.- Begusarai, Pin-851211
11. Tipu Choudhary S/o Upendra Choudhary Vill.- Bhagwatpur, P.s.- Ballia, Sub
    Division- Ballia, P.S.- Ballia, Distt.- Begusarai, Pin-851211
12. Gholat Choudhary S/o Upendra Choudhary Vill.- Bhagwatpur, P.s.- Ballia,
    Sub Division- Ballia, P.S.- Ballia, Distt.- Begusarai, Pin-851211
13. Ramday Devi W/o Satto Singh Vill.- Akbarpur, P.S.- Samho, Distt.-
    Begusarai, Pin-851211
14. Ram Pari Devi D/o Fuchan Singh Vill.- Akbarpur, P.S.- Samho, Distt.-
    Begusarai, Pin-851211
15. Ram Sakhi Devi W/o Jaynandan Singh D/o Fuchan Singh, Vill.- Paharpur,
    P.S.- Lakhisarai, Distt.- Lakhisarai, Pin-811106
16. Shubakala Devi W/o D/o Fuchan Singh Vill.- Paharpur, P.S.- Lakhisarai,
    Distt.- Lakhisarai, Pin-811106
 Patna High Court C.Misc. No.503 of 2019(2) dt.02-08-2019
                                             2/5




  17. Sindeshwari Devi W/o Late Saryug Chudhary Vill.- Bharatpur, P.S.- Ballia,
      Distt.- Begusarai-851211
  18. Ganesh Choudhary S/o Late Saryug Choudhary Vill.- Bharatpur, P.S.- Ballia,
      Distt.- Begusarai-851211
  19. Mahesh Choudhary S/o Late Saryug Choudhary Vill.- Bharatpur, P.S.-
      Ballia, Distt.- Begusarai-851211
  20. Munni Devi W/o Janardan Tiwari Vill.- Suryabhanpur, P.S.- Bairiya, Distt.-
      Ballia (U.P.), Pin-277216
  21. Mahindra Choudhary S/o Late Tarni Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  22. Parmanand Choudhary S/o Late Tarni Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  23. Chaturnand Choudhary S/o Mahendra Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  24. Mukesh Choudhary S/o Mahendra Choudhary Vill.- Bhagatpur, P.S.- Ballia,
      Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  25. Trilochan Choudhary S/o Mahendra Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  26. Lakshmi Devi W/o Name not described in the plaint Vill.- Suryabhanpur,
      P.S.- Bairiya, Distt.- Ballia (U.P.), Pin-277216
  27. Putari Devi w/o Sukhram Tiwari Vill.- Suryabhanpur, P.S.- Bairiya, Distt.-
      Ballia (U.P.), Pin-277216

                                        .... .... Defendant 1st set - Respondent 2nd Set
  28. Janj Bahadur Choudhary S/o Bindreshwari Choudhary @ Nino Choudhary
      S/o Bindreshwari Choudhary @ Nino Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  29. Dharamdeo Choudhary S/o Bindeshwari Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  30. Budhani Devi W/o Anant Pd. Singh D/o Late Bindrshwari Choudhary, Vill.-
      Gauridih, P.S.- Garhpura, Distt.- Begusarai, Pin-848204
  31. Gayatri Devi W/o Bhagwan Pd. Singh D/o Late Bindrshwari Choudhary,
      Vill.- Mortar P.S.- Garhpura, Distt.- Begusarai, Pin-848204
  32. Nirmala Devi W/o Devendra Pd. Singh D/o Late Bindrshwari Choudhary,
      resident of Mohalla- Sarvodayanagar, P.S.- Town Thana, Distt.- Begusarai,
      Pin-851101
  33. Asha Devi W/o Late Sambhu Kumar Singh D/o Late Bindrshwari
      Choudhary, resident of Mohalla- Sarvodayanagar, P.S.- Town Thana, Distt.-
      Begusarai, Pin-851101
  34. Ram Naresh Choudhary S/o Ramautar Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Sub-Division- Ballai, Distt.- Begusarai, Pin-851211
  35. Bhagwani Devi W/o Late Ram Chalitra Choudhary D/o Late Ramautar
      Choudhary, Vill.- Hajipur, P.S.- Barauni, Distt.- Bagusarai, Pin-851112
  36. Raj Kumari Devi W/o Lakeshwar Tiwari D/o Late Ramautar Choudhary,
 Patna High Court C.Misc. No.503 of 2019(2) dt.02-08-2019
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        Vill.- Suryabhanpur, P.S.- Bairiya, Distt.- Ballia (U.P.), Pin-277216
  37. Kalabati Devi W/o Ramji Tiwari D/o Late Ramautar Choudhary, Vill.-
      Suryabhanpur, P.S.- Bairiya, Distt.- Ballia (U.P.), Pin-277216
  38. Arun Kumar Choudhary S/o Late Ramswaroop Choudhary Vill.- Bhagatpur,
      P.S.-Ballia, Distt.- Begusarai-851211
  39. Kajoma Devi W/o Hari Shankar Pd. Singh D/o Late Ramswaroop
      Choudhary, Vill.- Narayanpur, P.S.- Hasanpur, Distt.- Samastipur, Pin-
      848205
  40. Raj Kumari Devi W/o Paras Nath Thakur D/o Late Ramswaroop Choudhary,
      Vill.- Handalpur, P.S.- Bhagwanpur, Distt.- Begusarai, Pin-851120

                                      ... ... Defendant 2nd Party --- Respondent 3rd Set
  41. Kailash Bihari Choudhary W/o Late Darshu Choudhary Vill.- Bhagatpur,
      P.S.- Ballia, Distt.- Begusarai-851211
  42. Dayanand Choudhary S/o Late Darshu Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Distt.- Begusarai-851211
  43. Dhananjay Choudhary S/o Late Wakil Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Distt.- Begusarai-851211
  44. Sanjay Choudhary S/o Late Wakil Choudhary Vill.- Bhagatpur, P.S.- Ballia,
      Distt.- Begusarai-851211
  45. Krishna Devi W/o Markendey Tiwari D/o Late Wakil Choudhary, Vill.-
      Suryabhanpur, P.S.- Bairiya, Distt.- Ballia (U.P.), Pin-277216
  46. Nisha Devi W/o Sachindr Choudhary D/o Late Wakil Choudhary, Vill.-
      Ramgarh, P.S.- Bibhutipur, Distt.- Samastipur, Pin-848211
  47. Narendra choudhary S/o Late Harihar Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Distt.- Begusarai, Pin-851211
  48. Kako Devi W/o Late Tarkeshwar Pandey D/o Harihar Choudhary, Vill.-
      Bhojapur, P.S.- Bairiya, Distt.- Ballia (U.P.) Pin-277201
  49. Ino Devi W/o Ram Nandan Choudhary D/o Late Harihar Choudhary, Vill.-
      Hajipur, P.S.- Barauni, Distt.- Begusarai, Pin-851112
  50. Amarika Devi w/o Late Chandrama D/o Late Harihar Choudhary, Vill.-
      Armakothi, P.S.- Chhapra, Distt.- Chhapra, Pin-841301
  51. Dropadi Devi W/o Maheshwar Pd. Singh D/o Late Harihar Choudhary, Vill.-
      Kapshi, P.S.- Chhapra, Distt.- Chhapra, Pin-841301
  52. Subhendu Kumar S/o Late Surendra Choudhary Vill.- Bhagatpur, P.S.-
      Ballia, Distt.- Begusarai, Pin-851211
  53. Sudhanshu Kumar S/o Late Surendra Chaudhary Vill.- Bhagatpur, P.S.-
      Ballia, Distt.- Begusarai, Pin-851211

                                       ... .... Defendant 3rd Party - Respondent 4th Set
  54. Chinti Devi, W/o Biranchi Thakur, resident of Vill.- Bhagatpur, P.S.- Ballia,
      Distt.- Begusarai, Pin-851211

                                             ... ... Defendant 4th Party-Respondent 5th Set
          Patna High Court C.Misc. No.503 of 2019(2) dt.02-08-2019
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                 ======================================================
                 Appearance :
                 For the Petitioner       :        Dr. Anshuman, Advocate
                 For the Respondents      :        Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                                       ORAL ORDER

2   02-08-2019

Heard learned counsel for the petitioner.

This application under Article 227 of the Constitution of India has been field by the petitioner challenging the order dated 01.03.2019 passed by the learned Sub-Judge-cum-ACJM, Ballia, Begusarai in Title Suit No.76 of 2004 by which he has allowed the petitioner for amendment filed by the plaintiffs under Order 6 Rule 17 of the Code of Criminal Procedure, 1908 (for short 'CPC').

It has been submitted by the learned counsel for the petitioner that by allowing the amendment petition dated 20.02.2019 filed under Order 6 Rule 17 of the CPC, the trial court has allowed to amend a time barred pleading. The trial court has held that by this amendment only numbers in the plaint has to be amended which are formal in nature, but it had failed to appreciate that the effect of allowing amendment shall be fatal. It has also failed to appreciate that in partition suit, partition was demanded only for schedule-I property along with declaration of title for the same. The entire suit continued on the basis of that schedule-I property. No application seeking Patna High Court C.Misc. No.503 of 2019(2) dt.02-08-2019 5/5 amendment in the plaint was filed either at the stage of filing of written statement or framing of issues or evidences adduced on behalf of the parties but, belatedly, at the stage of argument, when the argument had already taken place on many dates, application for amendment was filed, which would change the entire nature of the suit, as the effect would be that apart from schedule-I property, the plaintiff would start demanding partition over schedule-III and IV properties also, for which, no evidence was ever led by either the plaintiff or the defendants.

Issue notice to the respondents 1st set by ordinary process as well as registered cover with A/D, for which requisites etc. must be filed within one week, failing which the application shall stand dismissed without further reference to a Bench.

Put up after the service report is received. In the meantime, further proceedings in Title Suit No.76 of 2004 pending in the court of Sub-Judge-cum-ACJM, Ballia, Begusarai shall remain stayed.

(Ashwani Kumar Singh, J.) Sanjeet/-

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