Delhi High Court - Orders
Joginder @ Danny & Anr vs State Nct Of Delhi on 21 March, 2018
Author: S. Muralidhar
Bench: S. Muralidhar, I.S. Mehta
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
2&3
+ CRL.A. 336/2017
JOGINDER @ DANNY & ANR. .....Appellants
Through: Mr. Jitender Sethi with Mr.
Hemant Gulati & Mr. Rohit
Bhargava, Advocates.
versus
STATE NCT OF DELHI ....Respondent
Through: Mr. Amit Chadha, APP for the
State with Insp. K. G. Tyagi
(IO)
+ CRL.A. 515/2017
RAJINDER @ JINDER ....Appellant
Through: Mr. M. N. Dudeja with Mr.
Anuj Chauhan, Advocates.
versus
STATE ...Respondent
Through: Mr. Amit Chadha, APP for the
State with Insp. K. G. Tyagi
(IO)
CORAM: JUSTICE S. MURALIDHAR
JUSTICE I.S. MEHTA
ORDER
% 21.03.2018
nd
1. List on 2 April 2018.
2. The appeals are part heard.
S. MURALIDHAR, J.
I.S. MEHTA, J.
MARCH 21, 2018/pallavi