Delhi High Court - Orders
Swararaj @ Raj Shrikant Thackeray vs State & Ors on 20 February, 2019
Author: A.K. Pathak
Bench: A.K. Pathak
$~29,30,31 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2144/2013 & CRL. M.A. 8337/2013 & CRL.M.A.
33690/2018
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through Mr. Arunabh Chowdhury, Mr. Sayaji
D. Nangre, Mr. Amit Sharma, Mr.
Vaibhav Tomar and Mr. Karma
Dorjee, Advocates
Versus
STATE & ORS. ..... Respondents
Through Mr. Raghuvinder Verma, APP for the
State
AND
+ CRL.M.C. 2972/2013 & CRL. M.A. 11255/2013 & CRL M.A.
33687/2018
SWARARAJ @ RAJ SHRIKANT
THAKERAY & ANR. ..... Petitioner
Through Mr. Arunabh Chowdhury, Mr. Sayaji
D. Nangre, Mr. Amit Sharma, Mr.
Vaibhav Tomar and Mr. Karma
Dorjee, Advocates
Versus
STATE & ANR. ..... Respondent
Through Mr. Raghuvinder Verma, APP for the
State
AND
+ CRL.M.C. 2145/2013 & CRL. M.A.8342/2013 & & CRL.
M.A.33689/2018
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through Mr. Arunabh Chowdhury, Mr. Sayaji
D. Nangre, Mr. Amit Sharma, Mr.
Vaibhav Tomar and Mr. Karma
Dorjee, Advocates
versus
STATE & ORS. ..... Respondent
Through Mr. Raghuvinder Verma, APP for the
State
AND
+ CRL.M.C. 2146/2013 & CRL. M.A.8344/2013 & CRL.
M.A.33688/2018
SWARARAJ @ RAJ SHRIKANT
THACKERAY ..... Petitioner
Through Mr. Arunabh Chowdhury, Mr. Sayaji
D. Nangre, Mr. Amit Sharma, Mr.
Vaibhav Tomar and Mr. Karma
Dorjee, Advocates
versus
STATE & ORS. ..... Respondent
Through Mr. Raghuvinder Verma, APP for the
State
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK
ORDER
% 20.02.2019 Connected W.P. (CRL) Nos. 158/2013, 159/2013, 200/2013, 201/2013 and 202/2013 are stated to be pending before Najmi Waziri, J.
It would, thus, be appropriate if these petitions are also heard along with aforesaid writ petitions.
List before the same bench on 17.04.2019, subject to orders of Hon'ble the Chief Justice.
A.K. PATHAK, J FEBRUARY 20, 2019 savita