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Delhi High Court - Orders

Swararaj @ Raj Shrikant Thackeray vs State & Ors on 20 February, 2019

Author: A.K. Pathak

Bench: A.K. Pathak

$~29,30,31 & 32
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL.M.C. 2144/2013 & CRL. M.A. 8337/2013 & CRL.M.A.
     33690/2018
     SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                    Through    Mr. Arunabh Chowdhury, Mr. Sayaji
                               D. Nangre, Mr. Amit Sharma, Mr.
                               Vaibhav Tomar and Mr. Karma
                               Dorjee, Advocates

                    Versus


     STATE & ORS.                               ..... Respondents
                    Through    Mr. Raghuvinder Verma, APP for the
                               State

                    AND
+    CRL.M.C. 2972/2013 & CRL. M.A. 11255/2013 & CRL M.A.
     33687/2018
     SWARARAJ @ RAJ SHRIKANT
     THAKERAY & ANR.                           ..... Petitioner
                    Through  Mr. Arunabh Chowdhury, Mr. Sayaji
                             D. Nangre, Mr. Amit Sharma, Mr.
                             Vaibhav Tomar and Mr. Karma
                             Dorjee, Advocates
                    Versus


     STATE & ANR.                               ..... Respondent
                    Through    Mr. Raghuvinder Verma, APP for the
                               State

                    AND
 +     CRL.M.C. 2145/2013 & CRL. M.A.8342/2013 & & CRL.
      M.A.33689/2018
      SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                        Through      Mr. Arunabh Chowdhury, Mr. Sayaji
                                     D. Nangre, Mr. Amit Sharma, Mr.
                                     Vaibhav Tomar and Mr. Karma
                                     Dorjee, Advocates

                        versus


      STATE & ORS.                                      ..... Respondent
                        Through      Mr. Raghuvinder Verma, APP for the
                                     State
                        AND
+     CRL.M.C. 2146/2013 & CRL. M.A.8344/2013 & CRL.
      M.A.33688/2018
      SWARARAJ @ RAJ SHRIKANT
      THACKERAY                                ..... Petitioner
                     Through Mr. Arunabh Chowdhury, Mr. Sayaji
                             D. Nangre, Mr. Amit Sharma, Mr.
                             Vaibhav Tomar and Mr. Karma
                             Dorjee, Advocates
                     versus
      STATE & ORS.                                      ..... Respondent
                        Through      Mr. Raghuvinder Verma, APP for the
                                     State
      CORAM:
      HON'BLE MR. JUSTICE A.K. PATHAK
                        ORDER

% 20.02.2019 Connected W.P. (CRL) Nos. 158/2013, 159/2013, 200/2013, 201/2013 and 202/2013 are stated to be pending before Najmi Waziri, J.

It would, thus, be appropriate if these petitions are also heard along with aforesaid writ petitions.

List before the same bench on 17.04.2019, subject to orders of Hon'ble the Chief Justice.

A.K. PATHAK, J FEBRUARY 20, 2019 savita