Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(11)(i) in The Arms Rules, 2016

(i)the particulars of the firearm, including the type, name, caliber and manufacturer's serial number or additional identification number;