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State of Assam - Section

Section 59 in The Assam Excise Rules, 2016

59. Furnishing of duplicate copies of the plant manufactory etc. to the Excise Superintendent.

- Where the licence is granted the licensee shall furnish a duplicate copy of the description of the plant/manufactory and apparatus together with such other documents as approved by the Commissioner of Excise to the Excise Superintendent concerned for record in his office.