Punjab-Haryana High Court
State Of Haryana And Another vs Ravinder Kumar And Others on 1 July, 2010
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 1343 of 2003(O&M)
Date of Decision : 01.07.2010
State of Haryana and another
......Appellants
Vs.
Ravinder Kumar and others
......Respondents
CORAM : HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. Anjum Ahmed, Addl. A.G. Haryana,
for the appellants-State.
None for the respondents.
RAKESH KUMAR JAIN, J.
For order see separate detailed order passed in RFA No.1333 of 2003 titled as State of Haryana and another Vs. Harish Chand and others.
(Rakesh Kumar Jain) Judge 01.07.2010 neetu