Section 19(2) in Rajasthan Power Sector Reforms Act, 1999
(2)An exception may be granted, -(a)to persons of a particular category; or(b)to a particular person, or(c)for a particular period:and an exception to persons of a particular category or to a particular person shall be published in such manner as the Commission considers appropriate for bringing it to the attention of that person or persons of that category and of the public in general.
