Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(j) in Rajasthan Non-Government Educational Institutions Act, 1989 (j)"existing institution" means any recognised institution established before the commencement of this Act and continuing as such at such commencement;
