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Central Information Commission

Mr.V Ramesh vs Life Insurance Corporation Of India on 20 March, 2013

                   Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
           Telefax:011­26180532 & 011­26107254 website­cic.gov.in

                    Appeal: No. CIC/DS/A/2012/001669

Appellant /Complainant   :    Shri Ramesh 
Venkatachalapathy,Bangalore
                         Represented by Shri Krishna Murthy 

Public Authority               :     LIC of India, Bangalore 
(Kanataka)
                               (Shri S.K. Hegde, CPIO - through 
videoconferencing) 

Date of Hearing                :     20 March  2013 
Date of Decision               :     20  March  2013 
  
Facts:­ 

1. RTI application dated  19 February  2011 was preferred by  the   appellant     before     the   CPIO,   LIC   of   India,   Bangalore   -  Division   I   to   obtain   information   regarding   the   rules  governing the payment of Wage revision arrears to probationary  development   officers   for   the   period   17   December   2007   to   16  October   2009   in   respect   of   those   officers   who   resigned/were  terminated not on disciplinary grounds.

2. Vide   CPIO   order   dated   1   March   2011,   information   was  provided to the appellant which failed to satisfy him. 

3. Accordingly   appellant   preferred   appeal   dated   31   March  2011 before the first appellate authority. 

4. Matter was decided vide FAA order dated 19 April 2011 by  upholding   the   order   of   the   CPIO   and   also   by     providing  additional information on the subject.

5. Appellant preferred second appeal before the Commission. 

6. Matter   was   heard   today   via   videoconferencing   from  Bangalore where both parties as above were present.

Decision notice

7. After   hearing   both   the   parties   Commission   is   satisfied  that   full   and   complete   information   as   held   by   the   public  authority has already been furnished to the appellant. Appeal  is dismissed. 

(Smt. Deepak Sandhu) Information Commissioner (DS)    Appeal: No. CIC/DS/A/2012/001669        Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri Ramesh Venkatachalapathy # 23, 4th Cross, Muniyappa Llayout Subbanna Palya, lM.S. Nagar Post  Banaswadi, Bangalore­560033 (Karnataka)
2. The CPIO Manager LIC of India, Divisional Office­1 PB No. 6694, Jeevan Prakash, J.C. Road  Bangalore­560002 (Karnataka)
3. The Appellate Authority Sr. Divisional Manager LIC of India, Divisional Office­1 PB No. 6694, Jeevan Prakash, J.C. Road  Bangalore­560002 (Karnataka)          Appeal: No. CIC/DS/A/2012/001669