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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(b) in The Bihar Public Irrigation and Drainage Works Act, 1947

(b)the estimated cost of the work, including -
(i)the estimated cost of the construction of the work,
(ii)the estimated cost of the acquisition of land and payment of compensation, and
(iii)the estimated cost of preparing a register, if any, under Chapter VII and a register under Chapter VIII; and