Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Banking Regulation (Co-Operative Societies) Rules, 1966 9. [ Other returns .-The returns to be submitted under section 26 and sub-section (1) of section 27 shall be in Form VIII and Form IX respectively.]
