Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(2)(v) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(v)special purpose vehicles which are created by the fund for the purpose of facilitating or promoting investment in accordance with these regulations: