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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2)(iv) in The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011

(iv)in respect of all other areas within the National Capital Territory of Delhi as on the 8th day of February, 2007, shall be maintained.