Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(2) in Andhra Pradesh Water, Land And Trees Rules, 2004 (2)The fee shall be paid through a demand draft drawn in favour of "The Andhra Pradesh Water, Land and Trees Authoirty Fund" payable at the Headquarters of the respective Authority.
