Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(9) in Orissa Minor Minerals Concession Rules, 2004 (9)The authorized officer may suggest the lessee to make such modification in the mining plan or impose such conditions, as deemed necessary in writing.
