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State of Uttar Pradesh - Section

Section 123B in The U.P. Co-operative Societies Rules, 1968

123B.

The Managing Director or the Secretary, as the case may be, shall convene the meeting of the Committee of Administrators hereinafter in this Chapter called the Committee, and the notice of such a meeting shall be given by him in accordance with the provisions of the Act, the rules or the bye-laws of the society made thereunder relating to the Committee of Management.