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[Cites 0, Cited by 0] [Section 793] [Entire Act]

State of Uttar Pradesh - Subsection

Section 793(1) in Rules under the United Provinces Excise Act, 1910

(1)The distiller shall execute a general bond in Form P.D. - 15 in respect of each contract for such sum as the Excise Commissioner shall in each case direct. Applications for issue of passes shall be made to the officer-in-charge of the distillery in Form P.D. 18.