Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] Central Provinces And Berar - Subsection Section 3(2)(g) in Central Provinces and Berar Highway Act, 1936 (g)prohibiting the driving or riding of vehicles or animals on footways or other places where their use may be attended with danger to the public;