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[Cites 0, Cited by 0] [Section 199] [Entire Act]

State of Andhra Pradesh - Subsection

Section 199(i) in Andhra Pradesh Rules Under the Registration Act, 1908

(i)any person who possesses a degree in law of a University in the State or any other equivalent qualification or who was enrolled as an advocate under the Advocates Act, 1961 (Act 25 of 1961):