Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2)(e) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(e)to do all other acts and things which he is empowered to do by the Committee or under the regulations made by the Committee with the approval of the State Government.