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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(c) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(c)Monitoring institutions for juvenile in conflict with law and seeking compliance from them in cases of any noticeable lapses and improvement based on suggestions of the Board;