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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(2) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(2)No member shall issue any order to any subordinate officer of the Home or Shelter. They are competent to record their comments in the Visitor's Book for departmental action.