Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Merchant shipping (Radio Direction Finders) Rules, 1968. 3. Provision of radio direction finders. - Every ship shall be provided with a radio direction complying with the requirements specified in the First Schedule.
