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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2)(c) in The Gujarat Tribal Development Corporation Act, 1972

(c)the form and manner in which accounts, shall be maintained, and the balance-sheet and [income and expenditure account] [These words were substituted for the words 'profit and loss account' by Gujarat 24 of 1978, section 5.] shall be prepared;