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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(9)(aa) in Bihar Factories Rules, 1950

(aa)A stair case shall not be arranged round a lift shaft unless the latter is totally enclosed by a material having a fire resistance rating not lower than that of the type of construction of the former.