Section 1(2) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(2)It shall come into force on such [date] [January 4, 2006 (Vide Noti. No. 19/LXX-1-06-80(6)-2005 T.C., dated 4-1-2006).] as the State Government may, by notification, appoint.
