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State of Uttar Pradesh - Section

Section 22 in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

22. Scale of pay.

(1)The [scale of pay] [For Latest Pay Scale, please see Current G.O.] admissible to persons appointed in the service whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time.
(2)The scale of pay at the time of commencement of these rules is as follows :
(a)Kamdar - Rs. 775-12-871-E.B.-14-1,025.