Section 112(1)(xv) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

(xv)due regard to the Government share and public contribution has been kept in formulating and executing the schemes under section 76(1);

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