Supreme Court - Daily Orders
Sarla Gupta vs Govt. Of Nct Of Delhi on 28 November, 2014
Bench: Vikramajit Sen, Prafulla C. Pant
ITEM NO.29 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31472/2014
(Arising out of impugned final judgment and order dated 09/09/2014
in WP No. 4167/2014 passed by the High Court Of Delhi At N. Delhi)
SARLA GUPTA Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI AND ORS Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment)
Date : 28/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Rakesh Tikku, Sr. Adv.
Mr. Arvind Kumar Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special Leave Petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.11.29 12:09:31 IST Reason: