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Supreme Court - Daily Orders

Sarla Gupta vs Govt. Of Nct Of Delhi on 28 November, 2014

Bench: Vikramajit Sen, Prafulla C. Pant

     ITEM NO.29                            COURT NO.12                SECTION XIV

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   31472/2014

     (Arising out of impugned final judgment and order dated 09/09/2014
     in WP No. 4167/2014 passed by the High Court Of Delhi At N. Delhi)

     SARLA GUPTA                                                      Petitioner(s)

                                                  VERSUS

     GOVT. OF NCT OF DELHI AND ORS                                    Respondent(s)


     (with appln. (s) for exemption from filing c/c of the impugned
     judgment)


     Date : 28/11/2014 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)              Mr. Rakesh Tikku, Sr. Adv.
                                    Mr. Arvind Kumar Gupta,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Special Leave Petition is dismissed.

(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.11.29 12:09:31 IST Reason: