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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(2)The permanent and temporary strength of the Service and of each category of posts therein shall, until orders varying the same have been passed under sub-rule (1), be as under :
  Name of posts   Number of Posts
Permanent Temporary
(i) Peon, Chowkidar and Van Attendant ... 23 2
(ii) Driver (Light Vehicles) ... 3 2
(iii) Driver (Heavy Vehicles) ... 3 ...
Provided that-