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State of Madhya Pradesh - Section

Section 10 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

10. Register.

- The supervising authority shall maintain a register in Form 'C' showing the names of persons registered under sub-section (3) of Section 4 of the Act.