Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Himachal Pradesh - Subsection Section 11(b) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007 (b)Deployment of sufficient traffic police, specially at peak hours in order to enforce the provisions of this Act;
