Madhya Pradesh High Court
M/S Transstroy Obedullaganj vs The State Of Madhya Pradesh on 29 March, 2016
W.P. No.331/2016
29.03.2016
Shri H.K. Upadhyay, Advocate for the petitioner.
Shri Amit Seth, Govt. Advocate for the
respondents/State.
Shri K.N. Pethia, Advocate for the respondent No.7. Two weeks time for rejoinder, as prayed, is granted. List on 13th April, 2016.
(A.M. Khanwilkar) (Sanjay Yadav)
Chief Justice Judge
psm