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State of Jammu-Kashmir - Section

Section 33 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

33. Technology Aspect.

- The norms for tariff determination specified hereunder are for biomass power projects based on Rankine cycle technology application using water cooled condenser.[Chapter 5a] [Added by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).] Technology Specific Parameters For Power Projects Using Municipal Solid Waste /refuse Derived Fuel And Based On Rankine Cycle Technology