Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] NCT Delhi - Subsection Section 24(12) in The Delhi Rent Control Rules, 1959 (12)(a)Date of completion of construction of the premises and the cost thereof.(b)Whether completion report was obtained from the local authority and the date thereof.
